The persons authorised by the State Government to draw up such scheme may exercise all or any of the powers conferred on the Canalofficers by section 14.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.