This Act may be called the Northern India Canal and Drainage Act, 1873. Local extent. --It extends to 1 [Uttar Pradesh and the 2 [territories which, immediately before the 1st November, 1956, were comprised in the States of Punjab and Delhi]] and applies to all lands whether permanently settled, temporarily settled, or free from revenue. 3 * * * * *Open in Lexace · Ask the AI about this section
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