Superintendence in the 1 [State Government]. --The superintendence of the police throughout a general police-district shall vest in and 2 *** shall be exercised by the 1 [State Government] to which such district is subordinate; and except as authorised under the provisions of this Act, no person, officer, or Court shall be empowered by the 1 [State Government] to 3 *** supersede, or control any police functionary.Open in Lexace · Ask the AI about this section
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