Section 22 — Setting up of endowment fund.

The Footwear Design and Development Institute Act, 2017
Notwithstanding anything contained in section 21, the Central Government may direct the Institute toβ€” (a) set-up an endowment fund and any other fund for specified purpose; and (b) transfer money from its Fund to endowment fund or any other fund.

Official Hindi (PDF) ↗

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