Section 19 — Power and duties of other authorities and officers.

The Footwear Design and Development Institute Act, 2017
The powers and duties of authorities and officers, other than those hereinbefore mentioned, shall be determined by the Statutes.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.