Section 3 — Projected growth rate.

The Goods and Services Tax (Compensation to States) Act, 2017
The projected nominal growth rate of revenue subsumed for a State during the transition period shall be fourteen per cent. per annum.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.