1 [7F. Bar of legal proceedings. -- No suit or other legal proceeding shall lie against 2 [the Central Government, the 3 **** the Board], advisory panel or any officer or member of 4 [the Central Government, the Tribunal, the Board or] advisory panel, as the case may be, in respect of anything which is in good faith done or intended to be done under this Act.]Open in Lexace · Ask the AI about this section
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