Section 7C — Power to direct exhibition of films for examination.

The Cinematograph Act, 1952
1 [7C. Power to direct exhibition of films for examination. --- For the purpose of exercising any of the powers conferred on it by this Act, the Central Government 2 [, the 3 [High Court] ]or the Board may require any any film to be exhibited before it or before 4 [any person or authority] specified by it in this behalf.]

Official Hindi (PDF) ↗

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