Section 3 — Declaration of certain substances to be dangerously inflammable.

The Inflammable Substances Act, 1952
The liquids and other substances hereinafter mentioned, namely:-- (1) acetone, (2) calcium phosphide, (3) carbide of calcium, (4) cinematograph films having a nitro-cellulose base, (5) ethyl alcohol, (6) methyl alcohol, (7) wood naphtha, are hereby declared to be dangerously inflammable.

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