Subject to such rules as may be made under this Act, the powers and duties of the Committee shall be-- (a) to administer the affairs of the Samadhi and to keep the Samadhi in proper order and in a state of good repair; (b) to organise and regulate periodical functions at the Samadhi; (c) to do such other things as may be incidental or conducive to the efficient administration of the affairs of the Samadhi.Open in Lexace · Ask the AI about this section
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