Section 57 — Act not to prevent use of Aadhaar number for other purposes under law.

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016.
Omitted by the the Aadhaar and Other Laws (Amendment) Act 2019 (Act14 of 2019), s. 25 (w.e.f. 25-07-2019)

Official Hindi (PDF) ↗

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