Section 9 — Transfer of suit if counterclaim in a commercial dispute is of Specified Value.

The Commercial Courts Act, 2015
[ Transfer of suit if counterclaim in a commercial dispute is of Specified Value].-- Omitted by the Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Act, 2018 (28 of 2018), s. 9 (w.e.f. 3-5-2018)

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