Section 21 — Equal opportunity policy.

The Rights of Persons with Disabilities Act, 2016.
(1) Every establishment shall notify equal opportunity policy detailing measures proposed to be taken by it in pursuance of the provisions of this Chapter in the manner as may be prescribed by the Central Government. (2) Every establishment shall register a copy of the said policy with the Chief Commissioner or the State Commissioner, as the case may be.

Official Hindi (PDF) ↗

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