(1) The Executive Committee shall be responsible for management of the Regional Centre and implementation of policies and decisions of the Board relating to management. (2) The constitution, powers and functions of the Executive Committee and the term of office of its members shall be such as may be specified by the Statutes.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.