Section 17AA — Act to have effect notwithstanding anything contained in Act 31 of 1956.

The Employees Provident Funds and Miscellaneous Provisions Act, 1952
1 [17AA. Act to have effect notwithstanding anything contained in Act 31 of 1956. -- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Life Insurance Corporation Act, 1956.]

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