Section 2 — Declaration of Dr. Rajendra Prasad Central Agricultural University as an institution of national importance.

The Dr. Rajendra Prasad Central Agricultural University Act, 2016.
Whereas the objects of the institution known as the Dr. Rajendra Prasad Central Agricultural University are such as to make the institution one of the national importance, it is hereby declared that the institution known as the Dr. Rajendra Prasad Central Agricultural University is an institution of national importance.

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