All appointments of the staff of every School, except that of the Director, shall be made in accordance with the procedure laid down in the Statutes, by:— (a) the Board, if the appointment is made on the academic staff in the post of Assistant Professor or if the appointment is made on the non-academic staff in every cadre the maximum of the pay scale for which exceeds prevalent grade pay scale for Group "A" Officers; (b) the Director, in any other case.Open in Lexace · Ask the AI about this section
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