All appointments of the staff of 1 [an Institute], except that of the Director, shall be made in accordance with the procedure laid down in the Statutes by-- (a) the Governing Council, if the appointment is made on the academic staff in the post of 2 [Principal Designer] or Professor or above or if the appointment is made on the non-academic staff in any cadre, the maximum of the pay-scale for which is the same or higher than that of 2 [Principal Designer] or Professor; and (b) the Director, in any other case.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.