Section 5 — Sumptuary allowance to Ministers.

The Salaries and Allowances of Ministers Act, 1952
1 [ 2 [5. Sumptuary allowance to Ministers. There shall be paid a sumptuary allowance to each Minister at the following rates, namely:-- (a) the Prime Minister Rupees three thousand per mensem; (b) every other Minister who is a member of the Cabinet Rupees two thousand per mensem; (c) a Minister of State Rupees one thousand per mensem; (d) a Deputy Minister Rupees six hundred per mensem.] 3 [(2) Notwithstanding anything contained in sub-section (1), the sumptuary allowance payable to each Minister under that sub-section shall be reduced by thirty per cent. for a period of one year commencing from the 1st April, 2020, to meet the exigencies arising out of Corona Virus (COVID-19) pandemic.]]

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