Section 9 — Validity and renewal of certificate of vending.

The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
(1) Every certificate of vending shall be valid for such period as may be specified in the scheme. (2) Every certificate of vending shall be renewable for such period, in such manner, and on payment of such fees, as may be specified in the scheme.

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