On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,— (a) in entry 1, for the figures "18", the figures "11" shall be substituted; (b) entries 2 to 30 shall be renumbered as entries 3 to 31, respectively; (c) after entry 1, the following entry shall be inserted, namely:— "2. Telangana .............................................. 7".Open in Lexace · Ask the AI about this section
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