Section 48 — Role of Central Government.

The Rajiv Gandhi National Aviation University Act, 2013
(1) The University shall, in discharge of its functions under this Act, be bound by such directions on questions of policy as the Central Government may give in writing to it from time to time. (2) The decision of the Central Government as to whether a question is one of policy or not shall be final.

Official Hindi (PDF) ↗

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