The following shall be the authorities of the University, namely:— (1) the Court; (2) the Executive Council; (3) the Academic Council; (4) the Board of Affiliation and Recognition; (5) the Boards of Schools; (6) the Finance Committee; and (7) such other authorities as may be declared by the Statutes to be the authorities of the University.Open in Lexace · Ask the AI about this section
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