[Saving.]--Omitted by the Industries (Development and Regulation) Amendment Act, 1953 (26 of 1953), s. 3 (w.e.f. 1-10-1953).Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.