Section 2 — Declaration of Rajiv Gandhi National Institute of Youth Development as an institution of national importance.

The Rajiv Gandhi National Institute of Youth Development Act, 2012
Whereas the objects of the institution known as the Rajiv Gandhi National Institute of Youth Development are such as to make the institution one of national importance, it is hereby declared that the institution known as the Rajiv Gandhi National Institute of Youth Development is an institution of national importance.

Official Hindi (PDF) ↗

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