The Finance Committee shall perform the following functions, namely:-- (a) to scrutinise the accounts and budget estimates of the Institute and to make recommendations to the Executive Council; (b) to scrutinise the proposals for new expenditure on account of major works on purchases; (c) to scrutinise re-appropriation statements and audit notes and make recommendations thereon to the Executive Council; (d) to review the finances of the Institute from time to time and have concurrent audit conducted whenever necessary; and (e) to give advice and make recommendations to the Executive Council on any financial questions affecting the affairs of the Institute.Open in Lexace · Ask the AI about this section
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