Section 22 — Authorities of the University.

The Nalanda University Act, 2010
The following shall be the authorities of the University:-- (1) the Governing Board; (2) the Academic Council; (3) the Boards of Schools of Studies; (4) the Finance Committee; and (5) such other authorities as may be declared by the Statutes to be the authorities of the University.

Official Hindi (PDF) ↗

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