Section 1 — Short title and commencement.

The Orissa (Alteration of Name) Act, 2011
(1) This Act may be called the Orissa (Alteration of Name) Act, 2011. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.