Section 45 — Functions of election agents.

The Representation of the People Act, 1951
1 [ 45. Functions of election agents .--An election agent may perform such functions in connection with the election as are authorised by or under this Act to be performed by an election agent.]

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.