Section 6 — Reservation of seats in admissions to begin in calendar year, 2008.

The Central Educational Institutions (Reservation in Admission) Act, 2006
6. Reservation of seats in admissions to begin in calendar year, 1 [2008] .--The Central Educational Institutions shall take all necessary steps, which are required in giving effect to the provisions of sections 3, 4 and 5 of this Act, for the purposes of reservation of seats in admissions to its academic sessions commencing on and from the calendar year, 1 2008.

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