6. Reservation of seats in admissions to begin in calendar year, 1 [2008] .--The Central Educational Institutions shall take all necessary steps, which are required in giving effect to the provisions of sections 3, 4 and 5 of this Act, for the purposes of reservation of seats in admissions to its academic sessions commencing on and from the calendar year, 1 2008.Open in Lexace · Ask the AI about this section
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