Section 23 — Grant of medical degrees, diplomas, etc., by Institute.

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008
Notwithstanding anything contained in any other law for the time being in force, the Institute shall have the power to grant medical, dental, nursing degrees, diplomas and other academic distinctions and titles under this Act.

Official Hindi (PDF) ↗

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