Section 1 — Short title and commencement.

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry, Act, 2008
(1) This Act may be called the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

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