Section 49 — Amendment of Act 24 of 1973.

The Rajiv Gandhi University Act, 2006
In the North-Eastern Hill University Act, 1973,-- (i) in section 1, in sub-section (2) , for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted; (ii) in section 2, in clause (l) , for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted; (iii) in section 6, in sub-section (1) , for the words "States of Meghalaya and Arunachal Pradesh", the words "State of Meghalaya" shall be substituted.

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