Section 6 — Duty of appropriate Government and local authority to establish school.

The Right of Children to Free and Compulsory Education Act, 2009
For carrying out the provisions of this Act, the appropriate Government and the local authority shall establish, within such area or limits of neighbourhood, as may be prescribed, a school, where it is not so established, within a period of three years from the commencement of this Act.

Official Hindi (PDF) ↗

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