Section 11 — Appropriate Government to provide for pre-school education.

The Right of Children to Free and Compulsory Education Act, 2009
With a view to prepare children above the age of three years for elementary education and to provide early childhood care and education for all children until they complete the age of six years, the appropriate Government may make necessary arrangement for providing free pre-school education for such children.

Official Hindi (PDF) ↗

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