Section 1 — Short title and commencement.

The National Institutes of Technology, Science Education and Research Act, 2007
(1) This Act may be called the 1 [National Institutes of Technology, Science Education and Research] Act, 2007. (2) It shall come into force on such date 2 as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.

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