Section 6 — Act to have overriding effect.

The Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007
The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Inchek Tyres Limited and National Rubber Manufactures, Limited (Nationalisation) Act, 1984 (17 of 1984) or any other law for the time being in force.

Official Hindi (PDF) ↗

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