In this Act, unless the context otherwise requires,-- (a) "heavy package" means a package or other object weighing not less that one metric ton, which is equal to one thousand kilogrammes or 2204.6 standard pounds or 26.8 standard maunds; (b) "inland water-way" means any canal, river, lake or other navigable water in India.Open in Lexace · Ask the AI about this section
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