Section 7 — Salary, allowances and other terms and conditions of service of Nyayadhikari.

The Gram Nyayalayas Act, 2008
The salary and other allowances payable to, and the other terms and conditions of service of, a Nyayadhikari shall be such as may be applicable to the Judicial Magistrate of the first class.

Official Hindi (PDF) ↗

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