Section 9 — Conditions of service of Chairperson, members and Member-Secretary.

The Biological Diversity Act, 2002
9. Conditions of service of 1 [Chairperson, members and Member-Secretary.] --The term of office and conditions of service of the Chairperson and the other members other than ex officio members of the National Biodiversity Authority 2 [and of Member-Secretary] shall be such as may be prescribed by the Central Government.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.