Section 1 — Short title and commencement.

The Offshore Areas Mineral (Development and Regulation) Act, 2002
(1) This Act may be called the Offshore Areas Mineral (Development and Regulation) Act, 2002. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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