Section 53 — Combination of punishments.

The Sashastra Seema Bal Act, 2007
A Force Court may award in addition to, or without, any other punishment, the punishment specified in clause (c) of sub-section (1) of section 51 or any one or more of the punishments specified in clauses (f) to (n) of that sub-section.

Official Hindi (PDF) ↗

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