Section 4 — Powers and functions of Highway Administration.

The Control of National Highways (Land and Traffic) Act, 2002
A Highway Administration shall exercise powers and discharge functions throughout its jurisdiction specified under this Act subject to such conditions or limitations as may be imposed by the notification issued under sub-section (1) of section 3 and by any general or special order made in this behalf by the Central Government.

Official Hindi (PDF) ↗

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