Section 71 — Application of other laws not barred.

The Limited Liability Partnership Act, 2008
The provisions of this Act shall be in addition to, and not in derogation of, the provisions of any other law for the time being in force.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.