Section 35 — Disposal of profits.

The State Financial Corporations Act, 1951
(1) The Financial Corporation shall establish a reserve fund. (2) After making provision for bad and doubtful debts, depreciation of assets and all other matters which are usually provided for by banking companies, the Financial Corporation may out of its net annual profits declare a dividend; 1 * * * * * 2 * * * * *

Official Hindi (PDF) ↗

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