Section 11 — Procurement preference policy.

The Micro, Small and Medium Enterprises Development Act, 2006
For facilitating promotion and development of micro and small enterprises, the Central Government or the State Government may, by order notify from time to time, preference policies in respect of procurement of goods and services, produced and provided by micro and small enterprises, by its Ministries or departments, as the case may be, or its aided institutions and public sector enterprises.

Official Hindi (PDF) ↗

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