Section 26 — Administration of Digital Bharat Nidhi.

The Telecommunications Act, 2023.
The Digital Bharat Nidhi shall be administered in a manner, as may be prescribed.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.