Section 19 — Amendment of Ordinance 38 of 1944.

The Public Examinations (Prevention of Unfair Means) Act, 2024
In the Criminal Law (Amendment) Ordinance, 1944, in the Schedule, after serial number 5 and entries relating thereto, the following serial number and entries shall be inserted, namely:–– "6. An offence punishable under the Public Examinations (Prevention of Unfair Means) Act, 2024.".

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