Section 5 — Addresses and postcodes.

The Post Office Act, 2023
(1) The Central Government may prescribe standards for addressing on the items, address identifiers and usage of postcodes. (2) In this section, “postcode” means a series of digits, letters or digital code or a combination of digits, letters or digital code used to identify a geographic area or location, and ease the process of sorting and delivery of items and for other purposes.

Official Hindi (PDF) ↗

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