Section 37 — [Omitted.].

The Energy Conservation Act, 2001
Resignation and removal . [ Omitted by s.11, ibid. (w.e.f. 24-8-2010) ].

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.